Supreme Court - Daily Orders
Union Of India vs Employees Provident Fund Tribunal Bar ... on 10 November, 2017
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
ITEM NO.35 COURT NO.1 SECTION XVI -A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s).1990/2017
UNION OF INDIA & ORS. Petitioner(s)
VERSUS
EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
BAR ASSOCIATION Respondent(s)
(FOR ADMISSION and IA No.112338/2017-STAY APPLICATION)
Date : 10-11-2017 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s) Mr. Harish Vaidyanathan Shankar, Adv.
Mr. S.S. Shamsheri, Adv.
Ms. Rukhmani Bobde, Adv.
Ms. Nisha Mohandas, Adv.
Mr. Mukesh Kumar Maroria, Adv. [AOR]
For Respondent(s) --
UPON hearing the counsel the Court made the following
O R D E R
Issue notice returnable within a week hence. Dasti, in addition, is permitted. Call on Monday, the 20th November 2017.
(Subhash Chander) (H.S. Parasher) AR-cum-PS Assistant Registrar Signature Not Verified Digitally signed by SATISH KUMAR YADAV Date: 2017.11.10 17:44:23 IST Reason: