Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] UT Chandigarh - Section Section 3 in The Punjab General Sales Tax (Amendment) Act, 1999 3. Section 3 shall be omitted. AnnexurePunjab Government Gazette (Extraordinary), September 16, 1999(Bhdr. 25, 1921 Saka)
