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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Chattisgarh - Subsection

Section 14(4) in Chhattisgarh Scheduled Castes, Scheduled Tribes and Other Backward Classes (Regulation of Social Status Certification) Rules, 2013

(4)Meetings of the Verification Committee, as required shall be held on a fixed day, every week :But the meeting of the Committee may also be convened on the direction of Chairman on a short notice of one day.