Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Andhra Pradesh High Court - Amravati

Kadiyala Simhachalam Vijay Kumar vs The State Of Andhra Pradesh on 11 July, 2022

  HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

             MAIN CASE No.: W.P. No.28470 of 2021

                        PROCEEDING SHEET

Sl.                                                                      Office
      DATE                             ORDER
No                                                                       Note

11. 11.07.2022 CMR, J

                    Despite conditional order passed by this Court
              on 04.07.2022, counter for the respondent is not filed.

Learned Assistant Government Pleader for Home requests time.

Request is rejected.

Therefore, this Court is not inclined to grant further time for filing counter.

Heard learned counsel for the petitioner.

At request of learned Assistant Government Pleader for Home for submission of his arguments, post the matter on 13.07.2022.

________ CMR, J AKN