Andhra Pradesh High Court - Amravati
Kadiyala Simhachalam Vijay Kumar vs The State Of Andhra Pradesh on 11 July, 2022
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: W.P. No.28470 of 2021
PROCEEDING SHEET
Sl. Office
DATE ORDER
No Note
11. 11.07.2022 CMR, J
Despite conditional order passed by this Court
on 04.07.2022, counter for the respondent is not filed.
Learned Assistant Government Pleader for Home requests time.
Request is rejected.
Therefore, this Court is not inclined to grant further time for filing counter.
Heard learned counsel for the petitioner.
At request of learned Assistant Government Pleader for Home for submission of his arguments, post the matter on 13.07.2022.
________ CMR, J AKN