Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 119] [Entire Act] State of Uttar Pradesh - Subsection Section 119(m) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009 (m)no material is raised, lowered or slowed with any lifting appliance in such a way as to cause sudden jerks to such appliance;