Section 3(2)(f) in The Tamil Nadu Agricultural Labourers-Farmers (Social Security and Welfare) Scheme, 2006

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

(f)submit annual report to the Government on the working of the Scheme as laid down under sub-section (3) of sect ion 7 of the Act:

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