Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 21 in Basavakalyan Development Board Rules, 2005 21. Inspections of the projects and schemes by the Commissioner, his officers and authorized agencies, notes on such inspections and actions taken by the executing agencies.
