Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 15] [Section 36] [Entire Act] State of Maharashtra - Subsection Section 36(1) in Maharashtra Industrial Development Act, 1961 (1)Where the amount of compensation is determined by agreement, the State Government shall pay such amount to the person or persons entitled thereto.
