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State of Madhya Pradesh - Section

Section 16 in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

16. Power of the State Government and the Collector to issue Special Orders and Directions.

- Notwithstanding anything contained in these Rules, the State Government or Managing Director or Collector may issue such special or general orders or directions which may not be inconsistent with the provisions of the Act for fair and free elections.