Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 72] [Entire Act]

State of Rajasthan - Subsection

Section 72(7) in The Rajasthan Sales Tax Act, 1994

(7)Notwithstanding anything contained in Section 54, no amount of composition accepted and no amount of interest levied under this Section, shall be waived or reduced by the Commissioner.