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[Cites 0, Cited by 0] [Section 27(5)] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(5)(e) in Rajasthan State Dental Council Rules, 2008

(e)The Registrar shall, if time permits, cause a list of all amendments of which notice has been given under clause (d) of sub-rule (5) to be made available for the use for every member: