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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Assam - Subsection

Section 48(2) in Mising Autonomous Council Act, 1995

(2)[There shall be 36 (thirty six) constituencies in the Council Area for electing members to the General Council. Each constituency shall be a single member constituency.] [Substituted by Assam Act no. 8 of 2001.]