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State of Assam - Section

Section 9 in Assam Public Service Commission (Procedure and Conduct of Business) Rules, 2010

9.

All decisions at a meeting of the Commission shall be recorded by the Secretary in accordance with the direction of the Commission and it shall be open to any Member who dissent from a decision, to record his dissent and where he deems fit state the reasons thereof. But he will not convey such dissent to any other authority or person(s).