Allahabad High Court
Naresh Kumar Kalia vs Smt. Renu Kalia & Another on 2 August, 2010
Author: Krishna Murari
Bench: Krishna Murari
Court No. - 4 Case :- WRIT - C No. - 32813 of 1995 Petitioner :- Naresh Kumar Kalia Respondent :- Smt. Renu Kalia & Another Petitioner Counsel :- Virendra Singh Respondent Counsel :- Govt. Advocate Hon'ble Krishna Murari,J.
Case called out. No one has appeared on behalf of petitioner to press the writ petition. However, I have perused the record. Challenge has been made to the order passed in the proceeding pending before the Family Court.
There is hardly any reason to believe that even after 15 years, the proceeding must not have come to logical end rendering the petition infructuous. It is accordingly dismissed.
Order Date :- 2.8.2010 pks