Himachal Pradesh High Court
State Of H.P. vs . Devi Singh & Ors. on 2 September, 2024
Bench: Tarlok Singh Chauhan, Sushil Kukreja
State of H.P. vs. Devi Singh & Ors.
.
Cr. Appeal No.165 of 2014.
02.09.2024 Present: Mr. I.N. Mehta, Mr. Yashwardhan Chauhan, Senior Additional Advocates General, Mr. Navlesh Verma, Ms. Sharmila Patial, Additional Advocates General with M r. Raj Negi and J.S. Guleria, Deputy Advocates General, for the the appellant.
Mr. Maan Singh, Advocate, for the respondents.
As prayed for, list on 09.09.2024.
(Tarlok Singh Chauhan) Judge (Sushil Kukreja) Judge September 02, 2024 (reena) ::: Downloaded on - 02/09/2024 20:34:54 :::CIS