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[Cites 0, Cited by 0] [Section 6(10)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(10)(d) in Tamil Nadu Fire Service Rules, 1990

(d)see that all equipments, gears, etc., are properly accounted for and be responsible for the same when in charge of fire appliance or equipment. In case of any loss or damage of articles or equipments, uniform, clothing, etc., he shall immediately report it to his next senior officer;