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[Cites 0, Cited by 0] [Section 97(1)] [Section 97] [Entire Act]

State of Madhya Pradesh - Subsection

Section 97(1)(a) in The M.P. Public Health Act, 1949

(a)the construction of establishment of any new factory, workshop or workplace, or the carrying of any new offensive trade in the area specified in the notification shall be absolutely prohibited;