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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(vii) in Intelligent Network Services in Multi Operator and Multi Network Scenario Regulations, 2006

(vii)Authority considered the fact that signalling information may cross the boundaries of the service area to make IN services available nationwide, it may lead to usage of SCPs of NLDOs by Basic Operators/CMSP/UASL as provision of the services by Access Provider is limited to their service areas only. Authority has also noted that as per license conditions NLDOs/ILDOs cannot access subscriber directly. In a communication to one of the NLDOs on 28.10.2005 the licensor had clarified that Toll Free number services and split charge (UAN) services by NLD operator is in contravention to the NLD license conditions because these services are subscriber based and an NLDO cannot directly access the subscriber in terms of clause 2.2 (a) of NLD license.