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[Cites 0, Cited by 0] [Section 57(2)] [Section 57] [Entire Act]

State of Odisha - Subsection

Section 57(2)(f) in The Orissa Ayurvedic Medicine Act, 1960

(f)allowances payable to the President or Chairman and the members of the Council or the Faculty, as the case may be, under Section 14;