Supreme Court - Daily Orders
State Of Himachal Pradesh And Others vs Dr. Jagdish Chand Panta . on 8 July, 2015
Bench: M.Y. Eqbal, C. Nagappan
ITEM NO.18 COURT NO.9 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) NOS...../2015
CC Nos.10839-10844/2015
(Arising out of impugned final judgment and order dated 13/06/2012
in CWP No.4961/2010 and CWP No.5839/2010 and order dated 19/07/2010
in CWP No.2841/2009 and order dated 27/08/2014 in LPA No.491/2012,
LPA No.32/2013 and LPA No.184 of 2011, passed by the High Court Of
Himachal Pradesh At Shimla)
STATE OF HIMACHAL PRADESH AND OTHERS Petitioner(s)
VERSUS
DR. JAGDISH CHAND PANTA AND ORS. Respondent(s)
(With appln. (s) for c/delay in filing SLP and office report)
Date : 08/07/2015 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.Y. EQBAL
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Mr. Suryanaryana Singh, AAG
Ms. Pragati Neekhra,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petitions are dismissed both on the ground of delay and merits.
(Sanjay Kumar-II) (Indu Pokhriyal)
Court Master Court Master
Signature Not Verified
Digitally signed by
Sanjay Kumar
Date: 2015.07.08
16:03:03 IST
Reason: