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Supreme Court - Daily Orders

State Of Himachal Pradesh And Others vs Dr. Jagdish Chand Panta . on 8 July, 2015

Bench: M.Y. Eqbal, C. Nagappan

     ITEM NO.18                              COURT NO.9                SECTION XIV

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) NOS...../2015
                                                 CC Nos.10839-10844/2015

     (Arising out of impugned final judgment and order dated 13/06/2012
     in CWP No.4961/2010 and CWP No.5839/2010 and order dated 19/07/2010
     in CWP No.2841/2009 and order dated 27/08/2014 in LPA No.491/2012,
     LPA No.32/2013 and LPA No.184 of 2011, passed by the High Court Of
     Himachal Pradesh At Shimla)

     STATE OF HIMACHAL PRADESH AND OTHERS                               Petitioner(s)

                                                    VERSUS

     DR. JAGDISH CHAND PANTA AND ORS.                                   Respondent(s)

     (With appln. (s) for c/delay in filing SLP and office report)

     Date : 08/07/2015 These petitions were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE M.Y. EQBAL
                             HON'BLE MR. JUSTICE C. NAGAPPAN

     For Petitioner(s)                 Mr. Suryanaryana Singh, AAG
                                       Ms. Pragati Neekhra,Adv.

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The special leave petitions are dismissed both on the ground of delay and merits.




                         (Sanjay Kumar-II)                           (Indu Pokhriyal)
                          Court Master                                 Court Master



Signature Not Verified

Digitally signed by
Sanjay Kumar
Date: 2015.07.08
16:03:03 IST
Reason: