Section 4(2)(b) in The U.P. Basic Education Act, 1972

[Cites 0, Cited by 3] [Section 4(2)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(2)(b) in The U.P. Basic Education Act, 1972

(b)to conduct the junior high school and basic training certificate examinations and such other examinations as the State Government may from time to time by general or special order assign to it and to grant diplomas or certificates to candidates successful at such examinations;

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State of Uttar Pradesh - Subsection

Section 4(2)(b) in The U.P. Basic Education Act, 1972