Lok Sabha Debates
Papers Laid On The Table Of The House By Ministers/Members. on 25 July, 2017
Sixteenth Loksabha an> Title: Papers laid on the Table of the House by Ministers/members.
उपभोक्ता मामले, खाद्य और सार्वजनिक वितरण मंत्री (श्री रामविलास पासवान) : माननीय अध्यक्ष जी, आधार (वित्तीय और अन्य सहायकियों, प्रसुविधाओं और सेवाओं का लक्ष्यित परिदान) अधिनियम, 2016 की धारा 55 के अन्तर्गत अधिसूचना संख्या का.आ.2040 (अ), जो 29 जून, 2017 के भारत के राजपत्र में प्रकाशित हुई थी तथा जिसके द्वारा 8 फरवरी, 2017 की अधिसूचना संख्या का.आ.371 (अ) में कतिपय संशोधन किए गए हैं, की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण) सभा पटल पर रखता हूं।
[Placed in Library, See No. LT 7156/16/17] THE MINISTER OF CHEMICALS AND FERTILIZERS AND MINISTER OF PARLIAMENTARY AFFAIRS (SHRI ANANTHKUMAR): On behalf of Shri Radha Mohan Singh, I beg to lay on the Table:-
(1)(i) A copy of the Annual Report (Hindi and English versions) of the Rani Lakshmi Bai Central Agricultural University, Jhansi, for the year 2015-2016.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Rani Lakshmi Bai Central Agricultural University, Jhansi, for the year 2015-2016.(2)
Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (1) above.
[Placed in Library, See No. LT 7157/16/17] THE MINISTER OF SCIENCE AND TECHNOLOGY AND MINISTER OF EARTH SCIENCES AND MINISTER OF ENVIRONMENT, FOREST AND CLIMATE CHANGE (DR. HARSH VARDHAN): I beg to lay on the Table:-
(1)(i) A copy of the Annual Report (Hindi and English versions) of the Indian Plywood Industries Research and Training Institute, Bengaluru, for the year 2015-2016, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Indian Plywood Industries Research and Training Institute, Bengaluru, for the year 2015-2016.(2)
Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (1) above.
[Placed in Library, See No. LT 7158/16/17] THE MINISTER OF CHEMICALS AND FERTILIZERS AND MINISTER OF PARLIAMENTARY AFFAIRS (SHRI ANANTHKUMAR): On behalf of Shri Hansraj Gangaram Ahir, I beg to lay on the Table:-
(1) A copy of the Andaman and Nicobar Islands (Election Commissioner’s Conditions of Service) Amendment Rules, 2017 (Hindi and English versions) published in Notification No. G.S.R.564(E) in Gazette of India dated 9th June, 2017 under sub-section (2) of Section 185 of the Andaman and Nicobar Islands (Panchayats) Regulation, 1994, together with a corrigendum thereto published in Notification No. G.S.R.640(E) (in Hindi version only) dated 23rd June, 2017.
[Placed in Library, See No. LT 7159/16/17] (2) A copy each of the following Notifications (Hindi and English versions) under sub-section (3) of Section 36 of the Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014:-
(i) The Andaman and Nicobar Islands Street Vendors (Protection of Livelihood and Regulation of Street Vending) Scheme, 2016 published in Notification No. 232/2016/F.No. 3-131/2014-UD in Andaman and Nicobar Gazette dated 26th December, 2016.
(ii) The Daman and Diu the Street Vendors (Protection of Livelihood and Regulation of Street Vending) Scheme, 2016 published in Notification No. UD/DMN/SVA/68(Part-I)/2016/484 in Official Gazette dated 31st August, 2016.
(iii) The Dadra and Nagar Haveli the Street Vendors (Protection of Livelihood and Regulation of Street Vending) Scheme, 2016 published in Notification No. TPS/107(121)/SVACT-2014/298 in the Dadra and Nagar Haveli Gazette dated 13th October, 2016.
(iv) The Chandigarh Street Vendors (Protection of Livelihood and Regulation of Street Vending) Scheme, 2016 published in Notification No. 6/1/203-FII(8)-2016/9199 in Chandigarh Administration Gazette dated 7th June, 2017.
[Placed in Library, See No. LT 7160/16/17] THE MINISTER OF CHEMICALS AND FERTILIZERS AND MINISTER OF PARLIAMENTARY AFFAIRS (SHRI ANANTHKUMAR): On behalf of Shri Parshottam Rupala, I beg to lay on the Table:-
(1) A copy of the Memorandum of Understanding (Hindi and English versions) between the National Seeds Corporation Limited and the Ministry of Agriculture and Farmers Welfare for the year 2017-2018.
[Placed in Library, See No. LT 7161/16/17] (2)
(i) A copy of the Annual Report (Hindi and English versions) of the National Co-operative Agriculture and Rural Development Banks’ Federation Limited, Navi Mumbai, for the year 2015-2016.
(ii) A copy of the Annual Accounts (Hindi and English versions) of the National Co-operative Agriculture and Rural Development Banks’ Federation Limited, Navi Mumbai, for the year 2015-2016, together with Audit Report thereon.
(iii) A copy of the Review (Hindi and English versions) by the Government of the working of the National Co-operative Agriculture and Rural Development Banks’ Federation Limited, Navi Mumbai, for the year 2015-2016.
(3)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (2) above.
[Placed in Library, See No. LT 7162/16/17] (4)
(i) A copy of the Annual Report (Hindi and English versions) of the National Federation of State Cooperative Banks Limited, Navi Mumbai, for the year 2015-2016.
(ii) A copy of the Annual Accounts (Hindi and English versions) of the National Federation of State Cooperative Banks Limited, Navi Mumbai, for the year 2015-2016, together with Audit Report thereon.
(iii) A copy of the Review (Hindi and English versions) by the Government of the working of the National Federation of State Cooperative Banks Limited, Navi Mumbai, for the year 2015-2016.
(5)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (4) above.
[Placed in Library, See No. LT 7163/16/17] (6) A copy each of the following Notifications (Hindi and English versions) under Section 4(d) of the Destructive Insects and Pests Act, 1914:-
(i) The Plant Quarantine (Regulation of Import into India) (Third Amendment) Order, 2017 published in Notification No. S.O. 1344(E) in Gazette of India dated 28th April, 2017.
(ii) The Plant Quarantine (Regulation of Import into India) (Fourth Amendment) Order, 2017 published in Notification No. S.O. 1475(E) in Gazette of India dated 9th May, 2017.
(iii) The Plant Quarantine (Regulation of Import into India) (Fifth Amendment) Order, 2017 published in Notification No. S.O. 2019(E) in Gazette of India dated 27th June, 2017.
[Placed in Library, See No. LT 7164/16/17] THE MINISTER OF STATE IN THE MINISTRY OF HOME AFFAIRS (SHRI KIREN RIJIJU): I beg to lay on the Table:-
(1) A copy each of the following Notifications (Hindi and English versions) under sub-section (3) of Section 22 of the Central Industrial Security Force Act, 1968:-
(i) The Central Industrial Security Force, Assistant Sub-Inspector (Stenographer) and Head Constable (Ministerial) Recruitment (Amendment) Rules, 2017 published in Notification No. G.S.R.513(E) in Gazette of India dated 25th May, 2017.
(ii) The Central Industrial Security Force, Assistant Financial Adviser, Recruitment (Amendment) Rules, 2017 published in Notification No. G.S.R.595(E) in Gazette of India dated 16th June, 2017.
(iii) The Central Industrial Security Force, Security Wing, Assistant Sub-Inspector (Executive) Recruitment (Amendment) Rules, 2017 published in Notification No. G.S.R.511(E) in Gazette of India dated 25th May, 2017.
(iv) The Central Industrial Security Force Constable (Bandsman-cum-GD) Recruitment (Amendment) Rules, 2017 published in Notification No. G.S.R.508(E) in Gazette of India dated 25th May, 2017.
(v) The Central Industrial Security Force, Security Wing, Sub-Inspector (Executive) Recruitment (Amendment) Rules, 2017 published in Notification No. G.S.R.512(E) in Gazette of India dated 25th May, 2017.
(vi) The Central Industrial Security Force Security Wing (Subordinate Ranks) Recruitment (Amendment) Rules, 2017 published in Notification No. G.S.R.514(E) in Gazette of India dated 25th May, 2017.
(vii) The Central Industrial Security Force, Security Wing, Constable (Driver) Recruitment (Amendment) Rules, 2017 published in Notification No. G.S.R.509(E) in Gazette of India dated 25th May, 2017.
(viii) The Central Industrial Security Force, Security Force, Fire Wing, Constable (Driver-cum-pump operator) Recruitment (Amendment) Rules, 2017 published in Notification No. G.S.R.510(E) in Gazette of India dated 25th May, 2017.
[Placed in Library, See No. LT 7165/16/17] (2) A copy of the Notification No. S.O.1988(E) (Hindi and English versions) published in Gazette of India dated 23rd June, 2017, appointing the Senior Immigration Officer, Bureau of Immigration, New Mangalore Seaport Immigration Check Post as the “Civil Authority” for the purposes of the said Order for the Seaport Immigration Check Post located at Dakshina Kannad District of Karnataka State with effect from 01.07.2017 issued under Foreigners Order, 1948.
[Placed in Library, See No. LT 7166/16/17] (3) A copy each of the following Notifications (Hindi and English versions) under Foreigners Order, 1948 and Rule 3 of the Passport (Entry into India) Rules, 1950:-
(i) S.O.316(E) published in Gazette of India dated 1st February, 2017, appointing the Chief Immigration Officer, Haridaspur as the “Civil Authority” for the purposes of the Foreigners Order, 1948 for the jurisdiction of the immigration Check Post at Petrapole Railway Station under district of North 24-Parganas in the State of West Bengal with effect from 1st February, 2017.
(ii) S.O.317(E) published in Gazette of India dated 1st February, 2017, designating Petrapole Railway Station under district of North 24-Parganas in the State of West Bengal State as an authorized Immigration Check Post for entry into/exit from India with valid travel documents for all classes of passengers.
[Placed in Library, See No. LT 7167/16/17] (4) A copy of the Notification No. G.S.R.586(E) (Hindi and English versions) published in Gazette of India dated 14th June, 2017 regarding discontinuance of Embarkation (Departure) Card for Indian Nationals w.e.f. 01.07.2017 for the purpose of the Registration of Foreigners Act, 1939 issued under Section 3 of the said Act.
[Placed in Library, See No. LT 7168/16/17] THE MINISTER OF CHEMICALS AND FERTILIZERS AND MINISTER OF PARLIAMENTARY AFFAIRS (SHRI ANANTHKUMAR): On behalf of Shri Sudarshan Bhagat, I beg to lay on the Table:-
(1)(i) A copy of the Annual Report (Hindi and English versions) of the Central Agricultural University, Imphal, for the year 2014-2015, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Central Agricultural University, Imphal, for the year 2014-2015.(2)
Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (1) above.
[Placed in Library, See No. LT 7169/16/17] श्री ज्योतिरादित्य माधवराव सिंधिया (गुना) : माननीय अध्यक्ष जी, यह क्या हो रहा है? मंत्री जी ही हाउस में मौजूद नहीं हैं। ...(व्यवधान)
माननीय अध्यक्ष : होता है ऐसा। वहां से आने में देर होती है।
…( व्यवधान)
श्री मल्लिकार्जुन खड़गे (गुलबर्गा) : माननीय अध्यक्ष जी, हाउस मे मंत्री नहीं हैं। क्या हो रहा है?
माननीय अध्यक्ष : ऐसा नहीं है। कुछ लोग राज्य सभा में भी हैं।
…( व्यवधान)
श्री दीपेन्द्र सिंह हुड्डा (रोहतक) : माननीय अध्यक्ष जी, हाउस में मंत्री ही नहीं हैं।...(व्यवधान)
माननीय अध्यक्ष : ऐसा नहीं है। मंत्री खूब हैं। ऐसा नहीं है।
…( व्यवधान)
THE MINISTER OF STATE IN THE MINISTRY OF HEAVY INDUSTRIES AND PUBLIC ENTERPRISES (SHRI BABUL SUPRIYO): I beg to lay on the Table a copy each of the following papers (Hindi and English versions):-
(1) Memorandum of Understanding (Hindi and English versions) between the Andrew Yule and Company Limited and the Department of Heavy Industry, Ministry of Heavy Industries and Public Enterprises, for the year 2017-2018.
[Placed in Library, See No. LT 7170/16/17] (2) Memorandum of Understanding between the Bharat Heavy Electricals Limited the Department of Heavy Industry, Ministry of Heavy Industries and Public Enterprises, for the year 2017-2018.
[Placed in Library, See No. LT 7171/16/17] (3) Memorandum of Understanding between the Engineering Projects (India) Limited and the Department of Heavy Industry, Ministry of Heavy Industry and Public Enterprises, for the year 2017-2018.
[Placed in Library, See No. LT 7172/16/17] (4) Memorandum of Understanding between the Hindustan Paper Corporation Limited and the Department of Heavy Industry, Ministry of Heavy Industry and Public Enterprises, for the year 2017-2018.
[Placed in Library, See No. LT 7173/16/17] THE MINISTER OF CHEMICALS AND FERTILIZERS AND MINISTER OF PARLIAMENTARY AFFAIRS (SHRI ANANTHKUMAR): On behalf of Shri Vijay Sampla, I beg to lay on the Table:
(1)(i) A copy of the Annual Report (Hindi and English versions) of the Babu Jagjivan Ram National Foundation, New Delhi, for the year 2015-2016, alongwith Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Babu Jagjivan Ram National Foundation, New Delhi, for the year 2015-2016.(2)
Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (1) above.
[Placed in Library, See No. LT 7174/16/17] THE MINISTER OF CHEMICALS AND FERTILIZERS AND MINISTER OF PARLIAMENTARY AFFAIRS (SHRI ANANTHKUMAR): On behalf of my colleague, Shri Mansukh L. Mandaviya, I beg to lay on the Table:-
(1)A copy of the Annual Accounts (Hindi and English versions) of the National Institute of Pharmaceutical Education and Research, S.A.S. Nagar, for the years 2014-2015 and 2015-2016, together with Audit Report thereon.(2)
Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (1) above.
[Placed in Library, See No. LT 7175/16/17] (3) A copy of the Annual Accounts (Hindi and English versions) of the National Institute of Pharmaceutical Education and Research, Kolkata, for the year 2015-2016, together with Audit Report thereon.(4)
Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (3) above.
[Placed in Library, See No. LT 7176/16/17] … (Interruptions)
HON. SPEAKER: Half of the Ministers are in Rajya Sabha.
… (Interruptions)
THE MINISTER OF STATE IN THE MINISTRY OF CONSUMER AFFAIRS, FOOD AND PUBLIC DISTRIBUTION (SHRI C.R. CHAUDHARY): I beg to lay on the Table a copy of the Memorandum of Understanding (Hindi and English versions) between the Central Warehousing Corporation and the Department of Food and Public Distribution, Ministry of Consumer Affairs, Food and Public Distribution, for the year 2017-2018.
[Placed in Library, See No. LT 7177/16/17]