Section 38 in Chandigarh Panchayat Election Rules, 1994
38.
The Returning Officer shall put the following election paper in separate covers on the outside of which shall be endorsed a description of their contents and after sealing them in a separate packets and store these in steel trunk in the Treasury or at a completely protected place.(a)the ballot-papers counted as valid;(b)the ballot-papers rejected as invalid;(c)the unissued ballot-papers;(d)the spilt ballot-papers;(e)the cancelled/returned ballot-papers;(f)the tendered votes list;(g)the list of challenged votes;(h)account of ballot papers and(i)the marked copy of electoral roll;(j)the tender ballot-papers, ballot-paper accounts;(k)counter-foil of ballot-papers;(l)any other relevant papers as prescribed by Commission.
