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[Cites 0, Cited by 0] [Section 400] [Entire Act]

State of Uttar Pradesh - Subsection

Section 400(f) in Uttar Pradesh Municipal Corporation Act, 1959

(f)cause or suffer to drain into or upon any such place or work, or to be brought thereinto or thereupon, anything, or do anything, whereby the water shall be in any degree fouled or corrupted;