Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 94 in Grama Panchayats Rules, 1968 94. A separate register of the properties leased out shall be prepared by the Grama Panchayat showing the number of properties leased out, amount for which leased out, date of lease, period of lease, name of the lessee, etc., in Form No. 20.
