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Delhi High Court - Orders

Walmart Apollo Llc vs New Wallmart Hanging Systems & Anr on 18 September, 2023

                                    $~11
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CS(COMM) 764/2022
                                                WALMART APOLLO LLC
                                                                                                                                      ..... Plaintiff
                                                                                      Through:                 Mr. Zeeshan Khan and Mr. Ayush
                                                                                                               Samaddar, Advs.

                                                                                      versus

                                                NEW WALLMART HANGING SYSTEMS & ANR.
                                                                                                                                      ..... Defendant
                                                                                      Through:                 None.

                                                CORAM:
                                                SIDHARTH                         MATHUR                       (DHJS),      JOINT      REGISTRAR
                                                (JUDICIAL)
                                                                                      ORDER

% 18.09.2023 The stenographer is on leave today.

The plaintiff shall file the documents in a sealed cover in support of the costs claimed.

List the matter for further proceedings on 31.10.2023.

SIDHARTH MATHUR (DHJS) JOINT REGISTRAR (JUDICIAL) Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/09/2023 at 23:25:38