Delhi High Court - Orders
Walmart Apollo Llc vs New Wallmart Hanging Systems & Anr on 18 September, 2023
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 764/2022
WALMART APOLLO LLC
..... Plaintiff
Through: Mr. Zeeshan Khan and Mr. Ayush
Samaddar, Advs.
versus
NEW WALLMART HANGING SYSTEMS & ANR.
..... Defendant
Through: None.
CORAM:
SIDHARTH MATHUR (DHJS), JOINT REGISTRAR
(JUDICIAL)
ORDER
% 18.09.2023 The stenographer is on leave today.
The plaintiff shall file the documents in a sealed cover in support of the costs claimed.
List the matter for further proceedings on 31.10.2023.
SIDHARTH MATHUR (DHJS) JOINT REGISTRAR (JUDICIAL) Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/09/2023 at 23:25:38