Section 60(2)(e) in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018

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State of Jammu-Kashmir - Subsection

Section 60(2)(e) in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018

(e)Members to be nominated by the Government :-

(i)five Members who are experts in the field of disability and rehabilitation ;

(ii)five Members to be nominated by the Government by rotation to represent the districts in such manner as may be prescribed :