Supreme Court - Daily Orders
Union Of India vs Jagdev Singh on 19 January, 2016
ITEM NO.84 REGISTRAR COURT. 1 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL
Petition(s) for Special Leave to Appeal (C) No(s). 27493/2015
UNION OF INDIA Petitioner(s)
VERSUS
JAGDEV SINGH Respondent(s)
(with interim relief and office report)
Date : 19/01/2016 This petition was called on for hearing today.
For Petitioner(s)
Mr. R.K. Verma, Adv.
Ms. Sushma Suri,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Fresh steps to be taken for service of the sole respondent within four weeks. Notice thereafter be issued.
List again on 31.3.2016.
(PAWAN DEV KOTWAL) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2016.01.19 16:50:54 IST Reason: