Delhi High Court - Orders
Principal Commissioner, Of Cgst vs Pacl India Limited on 8 April, 2026
$~45
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ SERTA 5/2019 & CM APPL. 3705/2019 & CM APPL. 3706/2019
PRINCIPAL COMMISSIONER, OF CGST .....Appellant
Through: Ms. Anushree Narain, Sr. Standing
Counsel with Mr. Naman Choula and
Mr. Yamit Jetley, Advocates
versus
PACL INDIA LIMITED .....Respondent
Through: Ms. Harshita Bhati, Advocate
(Through VC)
CORAM:
HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE
HON'BLE MR. JUSTICE AJAY DIGPAUL
ORDER
% 08.04.2026 At the request of learned counsel appearing on behalf of the appellant, list on 18th August, 2026.
NITIN WASUDEO SAMBRE, J AJAY DIGPAUL, J APRIL 8, 2026 gs This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/04/2026 at 21:08:10