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State of Tamilnadu - Section

Section 55 in Regulations of the Tamil Nadu Agricultural University

55. Unless in any case it be otherwise expressly provided in these regulations, an employee is entitled for a journey on transfer to the following privileges. 1. For Journeys by rail or steamer or bus

The employee may draw fares as shown below of the class by which he is entitled to travel.For journeys by rail or bus or steamer Employees of Grade 1 to 5....................Single fareNote. - If an employee travels In train by a class lower than that by which he Is entitled to travel, he may draw the fare of the class by which he actually travels.