Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 6 in The Rajiv Gandhi National University of Law, Punjab Act, 2006

6. Teaching in the University.

(1)All teaching in connection with the degrees, diplomas and certificates of the University, shall be conducted in accordance with the regulations made under this Act.
(2)The courses and curricula and the authorities responsible for organizing the teaching of such courses and curricula shall be such, as may be prescribed.