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State of Andhra Pradesh - Section

Section 17 in Rules for admission into M.D. courses Ayurveda, Unani and Homoeopathy in the colleges of Indian Systems of Medicine and Homoeopathy in the State of Andhra Pradesh

17. Private Practises.

- (i) No Post Graduate student shall do any private practise, or consultation practise and shall not accept any part time employment during the Post Graduate course.
(ii)Candidates are required to follow the rules and regulations of the College and should also abide by the regulations of the University and they shall not make any correspondence with higher authorities directly without prior permission of the Professor of the concerned Unit and Principal.