Himachal Pradesh High Court
Shashi Kumar vs . State Bank Of India And Others on 9 May, 2025
Author: Sandeep Sharma
Bench: Sandeep Sharma
Shashi Kumar vs. State Bank of India and others CWP No. 557 of 2023 09.05.2025 Present Mr. Atul Verma, Advocate, for the petitioner.
Mr. Arvind Sharma, Advocate, for the respondents.
Last opportunity of four weeks, as prayed for, is granted to the petitioner to file rejoinder, failing which, right to file the same shall stand closed.
(Sandeep Sharma) Judge May 09, 2025 (shankar)