Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

National Green Tribunal

Tribunal On Its Own Motion In Re Ozone ... vs State Of West Bengal And Others on 23 March, 2022

      Item No. 05                                               Court No.1

                 BEFORE THE NATIONAL GREEN TRIBUNAL
                    EASTERN ZONE BENCH, KOLKATA
                      (Through Video Conferencing)
                          Original Application No. 121/2021/EZ
      Tribunal on its Own Motion
      Re.: Ozone Spike in Kolkata                                     Applicant(s)
                                          Versus
      Stat of West Bengal & Ors.                                       Respondent(s)

      Date of hearing: 23.03.2022
      CORAM:        HON'BLE MR. JUSTICE B. AMIT STHALEKAR, JUDICIAL MEMBER
                    HON'BLE MR. SAIBAL DASGUPTA, EXPERT MEMBER

      For Applicant(s)     : Suo Motu,

      For Respondent(s) : Mr. Sibojyoti Chakraborty, Advocate for CPCB,
                          Mr. Dipanjan Ghosh, Advocate for WBPCB,

                                         ORDER

1. Heard the learned Counsel for the parties.

2. Judgment reserved.

..................................... B. Amit Sthalekar, JM ................................... Saibal Dasgupta, EM March 23, 2022 Original Application No. 121/2021/EZ AK 1