National Green Tribunal
Tribunal On Its Own Motion In Re Ozone ... vs State Of West Bengal And Others on 23 March, 2022
Item No. 05 Court No.1
BEFORE THE NATIONAL GREEN TRIBUNAL
EASTERN ZONE BENCH, KOLKATA
(Through Video Conferencing)
Original Application No. 121/2021/EZ
Tribunal on its Own Motion
Re.: Ozone Spike in Kolkata Applicant(s)
Versus
Stat of West Bengal & Ors. Respondent(s)
Date of hearing: 23.03.2022
CORAM: HON'BLE MR. JUSTICE B. AMIT STHALEKAR, JUDICIAL MEMBER
HON'BLE MR. SAIBAL DASGUPTA, EXPERT MEMBER
For Applicant(s) : Suo Motu,
For Respondent(s) : Mr. Sibojyoti Chakraborty, Advocate for CPCB,
Mr. Dipanjan Ghosh, Advocate for WBPCB,
ORDER
1. Heard the learned Counsel for the parties.
2. Judgment reserved.
..................................... B. Amit Sthalekar, JM ................................... Saibal Dasgupta, EM March 23, 2022 Original Application No. 121/2021/EZ AK 1