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[Cites 0, Cited by 0] [Section 2(5)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(5)(v) in The Gujarat Cotton Seeds (Regulation of Supply, Distribution, Sale and Fixation of Sale Price) Act, 2008

(v)sold in a package which has been sealed or prepared by, or at the instance, of the dealer and which bears his name and address, the contents of each package are not conspicuously and correctly stated on the outside thereof within the limits of variability prescribed under this Act; or