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[Cites 0, Cited by 0] [Section 106M] [Entire Act]

State of Uttarakhand - Subsection

Section 106M(2) in Uttarakhand Panchayati Raj Act, 2016

(2)The exercise of the powers conferred by sub-section (1) shall be subject to the condition that the Zila Panchayat shall provide another and equally effective drain in place of any existing drain of the use of which any person is deprived by the exercise of the said powers