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[Cites 0, Cited by 0] [Section 61(8)] [Section 61] [Entire Act]

State of Kerala - Subsection

Section 61(8)(a) in The Kerala Panchayat Buildings Rules, 2011

(a)at the rate of one water closet for the first 50 males or part thereof and two water closets for the first 50 females or part thereof and there after one water closet for every additional 70 persons or part thereof, males or females;