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Calcutta High Court (Appellete Side)

Sanjay Sarkar vs Surojit Sadhukhan on 18 February, 2026

18.02.2026
Ct. No.42
D/L 16
Mujahid



                                      CRR 667 of 2026

                                       Sanjay Sarkar
                                             Vs.
                                     Surojit Sadhukhan



             Mr. Sayan Kanjilal
             Mr. Dripto Bhattacharya
                                                            ...for the petitioner



             1.

Present petition has been filed for expeditious disposal of Complaint Case No. 559/2019 corresponding to T.R. Case No.553 of 2019 under Section 138 of the Negotiable Instruments Act pending before the learned Judicial Magistrate, 2nd Court, Serampore.

2. Issue notice to the opposite party.

3. Affidavit of service be filed.

4. Let the matter be listed on 24th March, 2026.

5. In the meanwhile, the status report of the case be also called from learned Judicial Magistrate, 2nd Court, Serampore.

(Dinesh Kumar Sharma, J.)