Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act] State of Punjab - Subsection Section 9(1)(a) in The Punjab State Agricultural Marketing Board (Class I) Service Rules, 1988 (a)any period, after such appointment, spent on deputation on a corresponding or a higher post shall count towards the period of probation ;