Supreme Court - Daily Orders
Bhupesh Sharma vs Bharat Petroleum Corporation Ltd. on 19 November, 2018
Bench: A.K. Sikri, S. Abdul Nazeer
ITEM NO.20 COURT NO.3 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 29305/2018
(Arising out of impugned final judgment and order dated 11-09-2018
in CWP No. 383/2018 passed by the High Court Of Himachal Pradesh At
Shimla)
BHUPESH SHARMA Petitioner(s)
VERSUS
BHARAT PETROLEUM CORPORATION LTD. & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.158980/2018-EXEMPTION FROM FILING
O.T.)
Date : 19-11-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Mr. Shiv Prakash Pandey, AOR
Ms. Rekha Pandey, Adv.
Ms. Gauri Kumar, Adv.
Ms. Smiriti Kumari, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed. Pending applications, if any, stand disposed of.
(SUSHIL KUMAR RAKHEJA) (RAJINDER KAUR)
AR-CUM-PS BRANCH OFFICER
Signature Not Verified
Digitally signed by
SUSHIL KUMAR
RAKHEJA
Date: 2018.11.20
17:12:13 IST
Reason: