Section 2(b) in The U.P. Public Services (Reservation For Scheduled Castes, Scheduled Tribes And Other Backward Classes) Act, 1994
(b)[ "Other Backward Classes of citizens" means the backward classes of citizens specified in Schedule I;] [Substituted by U.P. Act No. 1 of 2002 (w.e.f. 15.09.2001).]
