Madhya Pradesh High Court
Pappi Jatav @ Dinesh Jatav vs The State Of Madhya Pradesh on 21 March, 2022
Author: Deepak Kumar Agarwal
Bench: Deepak Kumar Agarwal
1
IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR
CRA No. 2683 of 2022
(PAPPI JATAV @ DINESH JATAV Vs THE STATE OF MADHYA PRADESH)
Dated : 21-03-2022
None for the appellant.
Shri Pramod Pachori, learned Public Prosecutor for respondent/State.
Adjourned.
(DEEPAK KUMAR AGARWAL) YOGENDRA OJHA JUDGE 2022.03.21 19:01:15 +05'30' ojha