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Madhya Pradesh High Court

Pappi Jatav @ Dinesh Jatav vs The State Of Madhya Pradesh on 21 March, 2022

Author: Deepak Kumar Agarwal

Bench: Deepak Kumar Agarwal

                                                  1
             IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR
                                          CRA No. 2683 of 2022
                           (PAPPI JATAV @ DINESH JATAV Vs THE STATE OF MADHYA PRADESH)

    Dated : 21-03-2022
                   None for the appellant.
                   Shri Pramod Pachori, learned Public Prosecutor for respondent/State.

Adjourned.

(DEEPAK KUMAR AGARWAL) YOGENDRA OJHA JUDGE 2022.03.21 19:01:15 +05'30' ojha