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Punjab-Haryana High Court

Harpat vs State Of Haryana on 27 April, 2009

Author: Rajesh Bindal

Bench: Rajesh Bindal

         IN THE HIGH COURT OF PUNJAB AND HARYANA
                    AT CHANDIGARH


                            RFA No.721 of 2008 (O&M)


Harpat
                                             ..... Appellant

                   Versus

State of Haryana
                                             ..... Respondent

CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL. Present: Mr. S.K. Jain, Advocate with Mr. Akshay Jain, Advocate, for the appellant.

Mr. Navneet Singh, AAG, Haryana. RAJESH BINDAL J.

For orders, see detailed reasons recorded in a separate order of even date passed in RFA No.1867 of 2007 titled State of Haryana and another vs. Mithu Singh and others.





                                             (RAJESH BINDAL)
April 27, 2009                                   JUDGE
manju