Punjab-Haryana High Court
Harpat vs State Of Haryana on 27 April, 2009
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RFA No.721 of 2008 (O&M)
Harpat
..... Appellant
Versus
State of Haryana
..... Respondent
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL. Present: Mr. S.K. Jain, Advocate with Mr. Akshay Jain, Advocate, for the appellant.
Mr. Navneet Singh, AAG, Haryana. RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order of even date passed in RFA No.1867 of 2007 titled State of Haryana and another vs. Mithu Singh and others.
(RAJESH BINDAL)
April 27, 2009 JUDGE
manju