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Union of India - Section

Section 189 in The Petroleum Rules, 2002

189. Selection of samples from imported cargo

.-The minimum number ofsamples to be selected from each brand or quality contained in the cargo to be imported shall be as follows:
(i)in cases-one sample for every 10,000 cases or part thereof;
(ii)in casks or drums, declared to be uniform quality-one sample for every 600 kilolitres or part thereof;
(iii)in bulk or in tanks-one sample from each tank or tank compartment.