Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 298(2)] [Section 298] [Entire Act] State of Uttar Pradesh - Subsection Section 298(2)(o) in The U.P. Municipalities Act, 1916 (o)[ regulating the keeping and the tethering of cattle] [Inserted by U.P. Act No. 26 of 1964.].