Supreme Court - Daily Orders
M/S Parle Agro Pvt. Ltd vs The Commissioner Of Commercial Tax on 11 March, 2026
Author: Dipankar Datta
Bench: Dipankar Datta
ITEM NO.119 COURT NO.8 SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 15087/2025
M/S PARLE AGRO PVT. LTD. Appellant(s)
VERSUS
THE COMMISSIONER OF COMMERCIAL TAX & ORS. Respondent(s)
IA No. 171029/2022 - APPLICATION FOR PERMISSION
Date : 11-03-2026 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPANKAR DATTA
HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA
For Appellant(s) : Mr. Arbind Datar, Sr. Adv.
Mr. Hg Dharmadhikari, Adv.
Mr. Praveen Agnihotri, Adv.
Mr. Vinod Kumar, Adv.
Mr. Devavrat Anand, Adv.
Mr. Rajesh Kumar, AOR
For Respondent(s) :Mr. Rajat Nair, A.A.G.
Mr. Abhishek Pandey, Adv.
Mr. Prashant Kumar Umrao, AOR
Mr. Apoorv Shukla, AOR Standing counsel
Ms. Prabhleen A. Shukla, Adv.
UPON hearing the counsel the Court made the following
O R D E R
1. Re-list the appeal after four weeks, as prayed.
2. Interim order, if any, shall continue till the next date of hearing.
(JATINDER KAUR) (SUDHIR KUMAR SHARMA)
P.S. to REGISTRAR COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
JATINDER KAUR
Date: 2026.03.12
17:50:26 IST
Reason: