Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1 in Amritsar Oil Works (Aquisition And Transfer Of Undertakings) Act, 1982 1. Short title.- This Act may be called the Amritsar Oil Works (Acquisition and Transfer of Undertakings) Act, 1982.
