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[Cites 0, Cited by 0] [Section 92AA(2)] [Section 92AA] [Entire Act]

State of Tamilnadu - Subsection

Section 92AA(2)(d) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

(d)the number of valid votes referred to in clause (c) of sub-rule (1) of rule 83 in respect of each candidate entered in the result sheet in Form 25;