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[Cites 0, Cited by 0] [Section 294] [Entire Act]

State of Bihar - Subsection

Section 294(a) in Bihar Financial Rules, 1950

(a)As no continuous account is maintained of the materials actually used in construction, it is necessary first to calculate the quantities of principal items probably used. This should be done in the detailed statement at the top of the form, on the basis of the "progress" of work done on each sub head, such authorised formula being adopted as may be in general use locally.