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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Chattisgarh - Subsection

Section 77(1) in The Chhattisgarh Panchayat Raj Adhiniyam, 1993

(1)Subject to the provisions of this Act and to such conditions and exceptions, as may be prescribed ever}' Gram Panchayat and Janpad Panchayat shall impose the taxes specified in Schedule 1.